Delhi High Court - Orders
Kirti vs Renu Anand & Ors on 6 September, 2023
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 358/2019
KIRTI ..... Appellant
Through: Mr. N. K. Kantawala and Mr.
A.M. Nair, Advs.
versus
RENU ANAND & ORS ..... Respondents
Through: Mr. K.K. Bhuchar, Mr. Attul
Bhuchar and Ms. Tanisha
Bhuchar, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 06.09.2023 Since, the instant appeal is ripe for final hearing, let it be called again on 06.11.2023.
Learned counsels for parties are granted liberty to place their Brief Synopsis of Submissions on record at least 48 hours prior to the date fixed. Those submissions shall refer to the pdf page numbers of the digital record of the Court wherever so required.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
SEPTEMBER 06, 2023 sp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:06:55