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Allahabad High Court

Surendra Narayan Lal Srivastava And 5 ... vs Reliance General Insurance Company ... on 13 August, 2021

Author: Subhash Chand

Bench: Kaushal Jayendra Thaker, Subhash Chand





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 746 of 2018
 

 
Appellant :- Surendra Narayan Lal Srivastava And 5 Others
 
Respondent :- Reliance General Insurance Company Limited And 2 Others
 
Counsel for Appellant :- Bhaju Ram Pprasad Sharma,Arvind Kumar Srivastava
 
Counsel for Respondent :- Vijay Prakash Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

Hon'ble Subhash Chand,J.

Let the reply be filed as there is a huge delay of six years.

We are about to condone the delay but as usual the learned counsel for the appellant seeks adjournment, we grant him adjournment.

List the matter on 25.08.2021.

Order Date :- 13.8.2021 PS