Allahabad High Court
Surendra Narayan Lal Srivastava And 5 ... vs Reliance General Insurance Company ... on 13 August, 2021
Author: Subhash Chand
Bench: Kaushal Jayendra Thaker, Subhash Chand
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 746 of 2018 Appellant :- Surendra Narayan Lal Srivastava And 5 Others Respondent :- Reliance General Insurance Company Limited And 2 Others Counsel for Appellant :- Bhaju Ram Pprasad Sharma,Arvind Kumar Srivastava Counsel for Respondent :- Vijay Prakash Mishra Hon'ble Dr. Kaushal Jayendra Thaker,J.
Hon'ble Subhash Chand,J.
Let the reply be filed as there is a huge delay of six years.
We are about to condone the delay but as usual the learned counsel for the appellant seeks adjournment, we grant him adjournment.
List the matter on 25.08.2021.
Order Date :- 13.8.2021 PS