Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] State of Manipur - Subsection Section 111(b) in The Manipur Co-operative Societies Act, 1976 (b)any other co-operative bank permitted by the Registrar under Section 142 to function as a land development bank.
