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[Cites 0, Cited by 0] [Section 265] [Entire Act]

State of Rajasthan - Subsection

Section 265(viii) in Rajasthan Panchayati Raj Rules, 1996

(viii)[ the candidate who crossed the upper age limit after 1.1.1999, shall be eligible for recruitment as Primary and Upper Primary School Teacher [General Education/Special Education ) in Government service up to 23.5.2007.] [Added by the Rajasthan Panchayati Raj (Amendment) Rules, 2006 : Rajasthan Gazette Extraordinary Part IV-C (I) dated 30.6.2006.]