Karnataka High Court
Smt. Shashikala vs National Council For Teacher Education on 26 April, 2019
Author: S.Sujatha
Bench: S.Sujatha
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 26TH DAY OF APRIL, 2019
BEFORE:
THE HON'BLE MRS. JUSTICE S.SUJATHA
WRIT PETITION No.49667/2017 (EDN - RES)
BETWEEN:
SMT.SHASHIKALA
S/O LOKESHAPPA
AGED ABOUT 48 YEARS
R/AT GHPS, ATTHIHALLI VILLAGE & POST
SATHANOORU HOBLI, KANAKAPURA TALUK
RAMANAGARA DISTRICT-561126. ...PETITIONER
(BY SRI N.P.KALLESH GOWDA, ADV.)
AND:
1. NATIONAL COUNCIL FOR TEACHER EDUCATION
HANS BHAVAN, WING-II
No.1, BAHADUR SHAH ZAFAR MARG
NEW DELHI-110002
REP. BY MEMBER SECRETARY.
2. CENTRAL INSTITUTE OF HINDI
HINDI SANSTHAN MARG
AGRA, UTTAR PRADESH-282005
REP. BY SECRETARY.
3. GOVERNMENT HINDI TEACHERS
TRAINING COLLEGE, BEHIND DAIRY
SIDDARTHNAGAR, MYSORE-570011
REP. BY PRINCIPAL. ...RESPONDENTS
(BY SRI BASAVARAJ.V. SABARAD, ADV. FOR R-2;
SMT.PRAMODHINI KISHAN, AGA FOR R-3.)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE
-2-
REMARK/COMMENT "OPPORTUNITIES FINISH" OF THE
RESPONDENT No.2 MADE IN THE MARKS STATEMENT OF THE
PETITIONER VIDE ANNEXURE-A PERTAINING TO HINDI
SHIKSHAN PARANGAT [EQUIVALENT TO B.Ed] COURSE,
EXAMINATION 2017 BEARING ENROLLMENT No.1629355 AND
BEARING ROLL No.84; AND ETC.,
THIS PETITION COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:-
ORDER
Learned counsel for the petitioner has filed a memo seeking leave of the Court to withdraw the writ petition.
2. Memo is placed on record. Permission is granted.
Writ petition stands dismissed as withdrawn.
Sd/-
JUDGE NC.