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Karnataka High Court

Smt. Shashikala vs National Council For Teacher Education on 26 April, 2019

Author: S.Sujatha

Bench: S.Sujatha

     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

         DATED THIS THE 26TH DAY OF APRIL, 2019

                         BEFORE:

          THE HON'BLE MRS. JUSTICE S.SUJATHA

        WRIT PETITION No.49667/2017 (EDN - RES)

BETWEEN:
SMT.SHASHIKALA
S/O LOKESHAPPA
AGED ABOUT 48 YEARS
R/AT GHPS, ATTHIHALLI VILLAGE & POST
SATHANOORU HOBLI, KANAKAPURA TALUK
RAMANAGARA DISTRICT-561126.                  ...PETITIONER

             (BY SRI N.P.KALLESH GOWDA, ADV.)

AND:
1.     NATIONAL COUNCIL FOR TEACHER EDUCATION
       HANS BHAVAN, WING-II
       No.1, BAHADUR SHAH ZAFAR MARG
       NEW DELHI-110002
       REP. BY MEMBER SECRETARY.

2.     CENTRAL INSTITUTE OF HINDI
       HINDI SANSTHAN MARG
       AGRA, UTTAR PRADESH-282005
       REP. BY SECRETARY.

3.     GOVERNMENT HINDI TEACHERS
       TRAINING COLLEGE, BEHIND DAIRY
       SIDDARTHNAGAR, MYSORE-570011
       REP. BY PRINCIPAL.                 ...RESPONDENTS

        (BY SRI BASAVARAJ.V. SABARAD, ADV. FOR R-2;
           SMT.PRAMODHINI KISHAN, AGA FOR R-3.)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE
                           -2-


REMARK/COMMENT "OPPORTUNITIES FINISH" OF THE
RESPONDENT No.2 MADE IN THE MARKS STATEMENT OF THE
PETITIONER VIDE ANNEXURE-A PERTAINING TO HINDI
SHIKSHAN PARANGAT [EQUIVALENT TO B.Ed] COURSE,
EXAMINATION 2017 BEARING ENROLLMENT No.1629355 AND
BEARING ROLL No.84; AND ETC.,

     THIS PETITION COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:-

                      ORDER

Learned counsel for the petitioner has filed a memo seeking leave of the Court to withdraw the writ petition.

2. Memo is placed on record. Permission is granted.

Writ petition stands dismissed as withdrawn.

Sd/-

JUDGE NC.