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[Cites 0, Cited by 0] [Section 61(3)] [Section 61] [Entire Act]

State of Jharkhand - Subsection

Section 61(3)(xxxii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xxxii)ensure the production of the child before the Board or the Committee or the Children's Court on the date of such production and to ensure that the dates for the said purpose are recorded.