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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(ga) in The Maharashtra Stamp Act, 1958

(ga)[ "Deputy Inspector General of Registration and Deputy Controller of Stamps" means the officer or officers [so designated by the State Government and includes any other officer whom the State Government may, by notification in the Official Gazette, appoint in this behalf] [Clause (ga) was inserted by Maharashtra 13 of 2004, Section 2, (w.e.f. 1-7-2004).];]