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Union of India - Section

Section 9A in The Cement Control Order, 1967

9A. [ [Substituted by S.O. 105 (E), dated 21st February, 1982.]

Every producer shall, in respect of the production of non-levy cement, pay to the Cement Regulation Account an amount at the rate of rupees nine per metric tonne of such production, within one month of the close of the month in which such production takes place.]