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[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(6) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(6)"Forum" means `Forum for redressal of consumer Grievances' constituted by distribution licensee pursuant to sub-section (5) of section 42 of the Act and these Regulations;