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Union of India - Section

Section 39 in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

39. Transit and Handling Losses.

- For coal and lignite, the transit and handling losses shall be as per the following norms:-
Thermal Generating Station Transit and Handling Loss (%)
Pit head 0.20%
Non-pit head 0.80%
Provided that in case of pit-head stations, if coal or lignite is procured from sources other than the pit-head mines which is transported to the station through rail, transit and handling losses applicable for non-pit head station shall apply;Provided further that in case of imported coal, the transit and handling losses applicable for pit-head station shall apply.