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State of Maharashtra - Section

Section 14 in Maharashtra Division Level Police Complaint Authority (Administration and Procedure) Regulations, 2018

14. Power of Authority to issue orders, circulars, etc.

- The Chairperson of the Authority shall issue necessary administrative orders, circulars and clarifications etc. from time to time to ensure the smooth functioning of the Authority.Annexure A[See section 6(3)]Self Attested DeclarationOn plain paper (No Court fee required)I Shri/Smt./Ms. ___________________________________________________________________ son / daughter / wife / widow of___________________________________________________________ __________ aged ______________ years, permanent and current address as given below, having Aadhaar No. _____________________________ (self attested copy attached) do swear in the name of God and hereby solemnly affirm and state as follows: