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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(c) in Karnataka Gramin Bank (Officers and Employees) Service Regulations, 2019

(c)In case of breach of clause (b) of sub-regulation (1), an Officer or employee shall be liable to pay to the Bank as compensation a sum equal to his pay for the period of notice required of him.