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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(f) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(f)project the requirement of the planning area of such amenities and utilities as water, drainage, electricity and suggest their fulfilment;