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State of Tamilnadu - Section

Section 27 in Tamil Nadu Goldsmiths Social Security And Welfare Scheme, 2006

27. Mode of recovery of amount from employers.

- Any amount due from the employer in pursuance of the scheme shall, without prejudice to any other mode of recovery, be recoverable on behalf of the Board as an arrear of land revenue together with interest at such rate as may be notified by the Government.