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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(2)(c) in The United Provinces District Boards Primary Education Act, 1926

(c)prescribing the manner in which application may be made by the board under Section 3 and the particulars to be stated in such application;