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[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

State of Maharashtra - Subsection

Section 100(2)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)no such notification omitting any entry from the First Schedule shall be issued without the previous approval of the State Legislature; and