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Union of India - Section

Section 57B in The Prevention of Food Adulteration Rules, 1955

57B. Naturally occurring toxic substances.

- The toxic substances specified in column (1) of the Table below, which may occur naturally in any article of food, shall not exceed the limit specified in the corresponding entry in column (2) of the said Table:-Table
Name of substance Maximum limit
(1) (2)
Agaric acid 100 ppm
Hydrocyanic acid 5 ppm
Hypericine 1 ppm
Saffrole 10 ppm
Substitution by G.S.R. 773(E), dated 29th December, 2006, for the Table (w.e.f. 29-12-2006). The Table, before substitution, stood as under:{|
Name of the contaminants Article of Food mg/kg.
(1) (2) (3)
Aflatoxin All articles of food 0.03
|}[Part XII] [Added by G.S.R. 1211, dated 9th December, 1958.] Anti-Oxidants, Emulsifying and Stabilising [and Anticaking Agents] [Inserted by G.S.R. 55(E), dated 31st January, 1979 (w.e.f. 31-1-1979).]