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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Andhra Pradesh - Subsection

Section 44(a) in Andhra Pradesh Agricultural University Act, 1963

(a)the members of the Board and the Academic council constituted and functioning before the commencement of this Act, shall continue to be such members and function only until a new Board or Academic Council, as the case may be is reconstituted in accordance with the provisions of the Principal Act as amended by this Act.