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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(3) in Hyderabad (Abolition of Cash Grants) Compensation Bond Rules, 1962

(3)The bonds shall be of the following denominations, namely Rs. 50, Rs. 100, Rs. 200, Rs. 500, Rs. 1,000.