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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(4) in The M.P. Van Upaj other than Timber (Vyapar Viniyaman) Niyam, 1969

(4)The annual licence fee shall be on a sliding scale based on the quantity of the specified forest produce required to be traded in during the calender year by the applicant as per Schedule below :-