Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 13] [Entire Act] State of Uttarakhand - Subsection Section 13(1) in ICFAI University Act, 2003 (1)The ICFAI shall, with the prior approval of the Visitor, appoint a person suitable to be appointed as chancellor, as the chancellor of the ICFAI University.
