Section 5(2)(j) in The U.P. Licences for the Possession of Denatured Spirit and Specially Denatured Spirit Rules, 1976

[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

(j)No spirit shall be taken away from the premises by any person other than duly authorised officer of the Excise Department.

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