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[Cites 0, Cited by 0] [Section 147(4)] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(4)(c) in The Dedicated Freight Corridor Railway General Rules, 2018

(c)when stabled on a running line, action as in sub-rule (2) (c) shall also be taken and remarks made in train signal register in red ink to the effect that is blocked.