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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(xii) in Andhra Pradesh Panchayat Raj Employees Transfers (Regulation of Transfer) Rules, 2000

(xii)Data bank shall be erected in respect of each officer showing the dates of appointment and stations where he worked from time to time, together with disciplinary proceedings instituted if any, for consideration at the time of transfer.