Patna High Court - Orders
Rambalak Prasad Singh Dropadi Devi ... vs The Bihar School Examination Board And ... on 29 January, 2019
Author: Mohit Kumar Shah
Bench: Mohit Kumar Shah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.379 of 2019
======================================================
Rambalak Prasad Singh Dropadi Devi Madhyamik Uchatar Madhyamik
Vidhyalya
... ... Petitioner/s
Versus
The Bihar School Examination Board and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 414 of 2019
======================================================
Santosh Uchh Madhyamik 2 School S/o Indradeo Yadav Resident of Village
and P.O. Digghi,P.S. Konch,Distt.-Gaya
... ... Petitioner/s
Versus
1. The Bihar School Examination Board and Ors
2. The Chairman,Bihar School Examination Board,Patna
3. The Secretary,Bihar School Examination Board,Patna
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 795 of 2019
======================================================
Dr. Mahendra Prasad Memorial U. M. V.
... ... Petitioner/s
Versus
The Bihar School Examination Board and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 534 of 2019
======================================================
Ucchatar Madhyamik School S/o Ramchandra Yadav, R/o Near M.S.Y.
College, Bhatbigha, Co. Operative Colony, Ashok Nagar, Anti, P.O.- Kabar,
P.S.- Anti, District- Gaya.
... ... Petitioner/s
Versus
1. The Bihar School Examination Board and Ors
2. The Chairman, Bihar School Examination Board, Patna.
3. The Secretary, Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
Patna High Court CWJC No.379 of 2019(2) dt.29-01-2019
2/3
with
Civil Writ Jurisdiction Case No. 874 of 2019
======================================================
Anjali, 2 , U. M. Vidhyalya
... ... Petitioner/s
Versus
The Bihar School Examination Board and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 530 of 2019
======================================================
Gopal Prasad Yadav Uchach Madhyamik Vidyalaya S/o Sri Gopal Prasad
Yadav R/o Chiraiyatar, P.O. and P.S.- Rampur, District- Gaya.
... ... Petitioner/s
Versus
1. The Bihar School Examination Board and Ors
2. The Chairman, Bihar School Examination Board, Patna.
3. The Secretary, Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 884 of 2019
======================================================
Ideal Public Senior Secondary School
... ... Petitioner/s
Versus
The Bihar School Examination Board and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 407 of 2019
======================================================
Jagdishwar Nath Daftuaar U. M. V. Amas W/o Satyajeet Kumar R/o
Pindri,Dariaura,Gaya,Dariaura,Distt.-Gaya,Bihar
... ... Petitioner/s
Versus
1. The Bihar School Examination Board and Ors
2. The Chairman,Bihar School Examination Board,,Patna
3. The Secretary,Bihar School Examination Board,Patna
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 379 of 2019)
For the Petitioner/s : Mr.Shama Sinha
Patna High Court CWJC No.379 of 2019(2) dt.29-01-2019
3/3
For the Respondent/s : Mr.Lalit Kishore
(In Civil Writ Jurisdiction Case No. 414 of 2019)
For the Petitioner/s : Mr.Shama Sinha
For the Respondent/s : Mrs.Namrata Mishra, Adv.
(In Civil Writ Jurisdiction Case No. 795 of 2019)
For the Petitioner/s : Mr.Shama Sinha
For the Respondent/s : Mr.Lalit Kishore
(In Civil Writ Jurisdiction Case No. 534 of 2019)
For the Petitioner/s : Mr.Shama Sinha
For the Respondent/s : Mr.Purnendu Singh
(In Civil Writ Jurisdiction Case No. 874 of 2019)
For the Petitioner/s : Mr.Shama Sinha
For the Respondent/s : Mr.Lalit Kishore
(In Civil Writ Jurisdiction Case No. 530 of 2019)
For the Petitioner/s : Mr.Shama Sinha
For the Respondent/s : Mr.Lalit Kishore
(In Civil Writ Jurisdiction Case No. 884 of 2019)
For the Petitioner/s : Mr.Shama Sinha
For the Respondent/s : Mr.Lalit Kishore
(In Civil Writ Jurisdiction Case No. 407 of 2019)
For the Petitioner/s : Mr.Shama Sinha
For the Respondent/s : Mr.Manish Kumar, Adv.
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CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
ORAL ORDER
2 29-01-2019The learned counsel for the respondents are directed to file counter affidavit within four weeks from today positively, failing which the present writ petitions shall be decided on the basis of the materials available on record.
List these cases under the heading "For Admission"
on 05.03.2019 at 3.15 P.M. for final disposal.
(Mohit Kumar Shah, J) Tiwary/-
U