Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 324A in Assam Excise Rules, 1945 324A. Notwithstanding anything contained in Rules 318, 319, 320, 321, 322 and 323, the State Government may declare any number of days in a year as 'Dry Days'.Arrangement of premises for vend of intoxicants and sign boards
