Supreme Court - Daily Orders
Mahesh Kumar (Sr. Pps) vs Shailesh Rathore on 24 February, 2023
ITEM NO.1608 COURT NO.13 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 434/2023
MAHESH KUMAR (SR. PPS) & ANR. Petitioner(s)
VERSUS
SHAILESH RATHORE Respondent(s)
(FOR ADMISSION and IA No.34533/2023-EXEMPTION FROM FILING O.T.
IA No. 34533/2023 - EXEMPTION FROM FILING O.T.)
Date : 24-02-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s)
Mr. Dhruba Mukherjee, Sr. Adv.
Mr. Anando Mukherjee, AOR
Mr. Shwetank Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable in six weeks.
In the meanwhile, there shall be stay of further proceedings in Suit No. 4344 of 2021 titled ‘Shailesh Rathore Vsmahesh Kumar’ pending before the Civil Judge Senior Division, Lucknow, U.P. Signature Not Verified (SONIA BHASIN) Digitally signed by SONIA BHASIN Date: 2023.02.27 (AVGV RAMU) 10:24:16 IST Reason: COURT MASTER (SH) COURT MASTER (NSH)