Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 343] [Entire Act] State of West Bengal - Subsection Section 343(6) in The Calcutta Municipal Corporation Act, 1980 (6)The Corporation may publish in such form and in such manner as may be prescribed the contents of such register for sale to the public.
