Delhi High Court - Orders
Diocese Of Delhi-Cni vs Mr. Deepak Martin Caleb on 4 April, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 46/2022
DIOCESE OF DELHI-CNI ..... Petitioner
Through: Mr. Sunil Kr. Singh and Mr. Ravi
Ranjan, Advs.
versus
MR. DEEPAK MARTIN CALEB ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 04.04.2022 CM APPL. 16753/2022 Allowed, subject to all just exceptions. Application stands disposed of. C.R.P. 46/2022 & CM APPL. 16754/2022(Stay) Learned counsel for the petitioner prays for accommodation. Acceding to his request, let this petition be listed again on 05.05.2022.
YASHWANT VARMA, J.
APRIL 4, 2022/neha Signature Not Verified Digitally Signed By:NEHA Signing Date:06.04.2022 15:05:38