Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(2)(c) in The Pepsu Tenancy and Agricultural Lands Act, 1955

(c)where a landowner owns land jointly with other landowners his share of such land as ascertained from the record of rights shall alone be included;