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State of Bihar - Section

Section 71 in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

71. Duties of Deputy Superintendent.

- The duties and responsibilities of Deputy Superintendent will be as follows:-
(a)Custodian of placement orders.
(b)Supervision of food preparation, food distribution and maintenance of related records etc.
(c)To conduct open house meeting with children and staff to encourage children's participation in the activities.
(d)To conduct interviews with parents of children and regulation of communication of children with outsiders.
(e)To facilitate the children to participate in seminars, cultural programmes, meetings etc.
(f)Monitor the application of positive reinforcement/cognitive restructuring, prepare a status report in consultation with the house parents or wardens.
(g)To monitor the supply of external eatables if any supplied to children by parents.
(h)Custodian of clothing and bedding being supplied to Children's Home.
(i)Organization of camps, picnics, cultural programmes, extra- curricular activities like Scouts, Red Cross work etc
(j)To see that the protective and developmental rights of children are ensured.
(k)Ensuring that the children's need of food and cloth are met as per standard..
(l)Ensuring the cleanliness of the premises and maintenance of physical infrastructure including provisions of water and electricity etc.
(m)Any other duties and responsibilities assigned by the Superintendent. In the absence of the post of Deputy Superintendent the work shall be performed by the Superintendent.
Chapter – VII Miscellaneous