Section 2 in The Rajasthan Boiler Attendants' Rules, 1954
2. Boiler to be in charge of person holding a Boiler Attendants' Certificate.
- The owner of a boiler shall not use it or permit it to be used unless it is placed under the direct and immediate charge of a fit and proper person as required by Rule 3:Provided that the State Government may, by notification in the Rajasthan Gazette, exempt any boiler or classes or types of boilers from the operation of this rule.
