Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(k) in Assam Opium Prohibition Act, 1947

(k)"sell" with all its grammatical variations, means any transfer, including a gift as a loan or otherwise ;