Jammu & Kashmir High Court
Balvinder Kumar vs Uoi & Ors. on 12 March, 2019
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
SWP No. 298/2016, IA No. 1/2016, 2/2016
Date of order: 12.3.2019
Balvinder Kumar vs UOI & ors.
Coram:
Hon'ble Mr. Justice Dhiraj Singh Thakur, Judge
Appearance:
For the appellant/petitioner(s) : Mr. Abhimanyu Sharma, Adv.
For the respondent(s) : Mr. Sandeep Gupta, CGSC
Learned counsel for the petitioner submits that he has no instructions in the matter.
Dismissed for want of instructions along with connected IA (s).
(Dhiraj Singh Thakur) Judge.
Jammu:
12.3.2019 (Naresh) NARESH KUMAR 2019.03.14 16:25 I attest to the accuracy and integrity of this document