Supreme Court - Daily Orders
Kaiyomerz C. Palia vs Cyrus S. Khambata on 2 August, 2024
ITEM NO.55 REGISTRAR COURT SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
CIVIL APPEAL Diary No(s). 25934/2023
KAIYOMERZ C. PALIA & ORS. Petitioner(s)
VERSUS
CYRUS S. KHAMBATA Respondent(s)
Date : 02-08-2024 This petition was called on for hearing today.
For Petitioner(s)
Mr. Somiran Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld. counsel for the appellant is granted two weeks' time as final opportunity to take fresh steps in respect of unserved sole respondent. It is submitted by the ld. Counsel for the appellant that application for substituted service has been filed yesterday. Registry to verify and process accordingly.
List again on 12.8.2024.
SUJATA SINGH Registrar HJ Sujata Digitally signed by Sujata Singh Singh Date: 2024.08.02 18:40:05 +0530