Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 284 in The M.P. Municipalities Act, 1961 284. Provision of sanitary conveniences. - The owner, keeper or manager incharge of offensive or dangerous trade shall made adequate provision for sanitary' convenience in all premises and houses used for such trades and maintain them in good condition.
