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State of Uttar Pradesh - Section

Section 9 in U.P. Rules Regulating the Transit of Timber on the Sharda River, 1915-1919

9.

As soon as timber in transit down the river has passed a pillar situated on the Kali river about 10 miles above Baramdeo it will be sent down by the working gang under the direct control of the Forest Officer of his duly authorised subordinate, so as to avoid risk of damage to the Baramdeo boom by excessive quantities of timber reaching it simultaneously. If the working gangs employed by the contractors are not strong enough to manage the timber affloat, the Forest Officer or his subordinate duly authorised, may employ additional men to work the timber down, and the owner of timber shall be required to pay for their hire before he remove, his timber from Baramdeo.