Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 76] [Section 394] [Entire Act] Union of India - Subsection Section 394(1) in The Code of Criminal Procedure, 1973 (1)Every appeal under Section 377 or Section 378 shall finally abate on the death of the accused.
