Section 7 in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005
7. Framing of Constitution of a Sports Association.
- Subject to the provisions of this Act, every Sports Association shall frame its Constitution which shall consist of the following:-(a)Part 'A' - Memorandum containing its aims and objectives and area of operation.(b)Part 'B' - Bye-Laws.
