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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Gujarat - Subsection

Section 53(2)(i) in The Gujarat Agricultural Lands Ceiling Act, 1960

(i)[ the extent of land to be prescribed under clause (d) of sub-section (1) of Section 3;] [Clause (i) was substituted for the Original by Gujarat 2 of 1974, Section 28.]