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Supreme Court - Daily Orders

M.C. Mehta vs Union Of India on 17 December, 2025

                                                 1

     ITEM NO.301                         COURT NO.1                 SECTION PIL-W

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

                             Writ Petition(s)(Civil) No(s).13029/1985

     M.C. MEHTA                                                     Petitioner(s)

                                                VERSUS

     UNION OF INDIA & ORS.                                          Respondent(s)

     FOR 17.12.2025 ONLY ISSUE REGARDING AIR QUALITY IN DELHI, IA NOs.
     319518/2025, 324673/2025 AND 259444/2025 IN W.P.(C) NO. 13029/1985
     ARE LISTED; NAME OF THE FOLLOWING ADVOCATES MAY BE TREATED TO HAVE
     BEEN SHOWN IN THE LIST: MR. HARISH N. SALVE, SR. ADVOCATE (A.C.)
     MS. APARAJITA SINGH, SR. ADVOCATE (A.C.) MS. UTTARA BABBAR, SR.
     ADVOCATE (A.C.) MR. A.D.N. RAO, SR. ADVOCATE (A.C.) MS. SHIBANI
     GHOSH, ADVOCATE (A.C.) MR. SIDDHARTHA CHOWDHURY, ADVOCATE (A.C.)
     MR. G.S. MAKKER, MR. AMRISH KUMAR, MR. M.K. MARORIA, MR. SANJAY KR.
     VISEN, MR. SUDEEP KUMAR, MR. KARAN SHARMA, MR. SANDEEP KR. JHA, MR.
     JYOTI MENDIRATTA, MR. RAHUL KHURANA, MR. VIPUL KUMAR MS. SANA
     HASHMI ADVOCATES

     Date : 17-12-2025 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE JOYMALYA BAGCHI
                         HON'BLE MR. JUSTICE VIPUL M. PANCHOLI

     For Petitioner(s)            Applicant-in-person

                                  Petitioner-in-person

     For Respondent(s)            Ms. Aishwarya Bhati, A.S.G.
                                  Mr. Mukesh Kumar Maroria, AOR
                                  Ms. Suhashini Sen, Adv.
                                  Mr. Rajesh Kumar Singh, Adv.
                                  Mr. Shubhranshu Padhi, Adv.
                                  Ms. Ruchi Kohli, Adv.
                                  Mr. Jagdish Chandra, Adv.
                                  Mr. Gaurang Bhushan, Adv.
                                  Mr. Kamal Kishore, Adv.
                                  Mr. Aman Mehta, Adv.
Signature Not Verified
                                  Ms. Chitrangda Rastravara, Adv.
                                  Ms. Shivika Mehra, Adv.
Digitally signed by
SATISH KUMAR YADAV
Date: 2025.12.19
18:47:38 IST
Reason:
                                  Mr. Chitvan Singhal, Adv.
                                  Ms. Kanu Agarawal, Adv.
                                  Mr. Madhav Sinhal, Adv.
                                  Mr. Chitransh Sharma, Adv.
                                  Mr. Arvind Kumar Sharma, Adv.
              2

Ms. Pooja Kumari, Adv.

Ms. Aishwarya Bhati, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Ms. Suhasini Sen, Adv.
Ms. Ruchi Kohli, Adv.
Mr. Chitvan Singhal, Adv.
Ms. Neelakshi Bhadouria, Adv.
Mr. Rohan Gupta, Adv.
Mr. Vaibhav Dwivedi, Adv.

Ms. Aishwarya Bhari, A.S.G.
Ms. Chitrangda Rastravara, Adv.
Ms. Shivika Mehra, Adv.
Mr. Udit Dedhiya, Adv.
Mr. Ashok Kumar B, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Arun Kumar Yadav, Adv.

Ms. Aishwarya Bhati, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Ms. Suhasini Sen, Adv.
Ms. Ruchi Kohli, Adv.
Mr. Chitvan Singhal, Adv.
Ms. Neelakshi Bhadouria, Adv.
Mr. Rohan Gupta, Adv.
Mr. Vaibhav Dwivedi, Adv.

 Ms. Aishwarya Bhati, A.S.G.
Ms. Suhasini Sain, Adv.
Mr. Rajesh Kr. Singh, Adv.
Mr. Gaurang Bhushan, Adv.
Mr. Shubhranshu Padhi, Adv.
Mr. Sudarshan Lamba, AOR

Mr. Sanjeev Sagar, Sr. Adv.
Mr. S. Wasim A Qadri, Adv.
Mr. Ajay Bansal, Adv.
Mr. Gaurava Yadava, Adv.
Mr. Devesh Maurya, Adv.
Mr. Nityanand Mahato, Adv.
Mr. Jitendra Kumar Sah, Adv.
Ms. Aditi Singh, Adv.
Mr. Rohit Swarup, Adv.
Mr. Praveen Swarup, AOR

Mr. Lokesh Sinhal, Sr. A.A.G.
Mr. B.K. Satija, A.A.G.
Mr. Rakesh Kumar Mudgal, A.A.G.
Mr. Akshay Amritanshu, AOR
Mr. Rahul Khurana, Adv.
Mr. Nikunj Gupta, Adv.
Ms. Ishika Gupta, Adv.
              3

Mr. Sarthak Arya, Adv.
Ms. Drishti Rawal, Adv.
Mr. Sarthak Shrivastava, Adv.
Mr. Mayur Goyal, Adv.
Ms. Seema Sindhu, Adv.
Ms. Richa Verma, Adv.
Mr. Abhay Nair, Adv.
Mr. Harsh Kumar Singh, Adv.

Mrs. Pinky Anand, Sr. Adv.
Mr. Kartikeya Asthana, Adv.
Mr. Samrat Pasriccha, Adv.
Mr. Vipul Kumar, AOR

Mr. Shyel Trehan, Sr. Adv.
Mr. Chirayu Jain, Adv.
Mr. Rohan Poddar, Adv.
Ms. Vidhi Jain, Adv.
Mr. Shivendra Singh, AOR
Ms. Prakriti Rastogi, Adv.
Ms. Aryama Singh Rajput, Adv.
Mr. Sanjeev Kumar, AOR

Mr.Maninderjit Singh Bedi, Sr Adv/Advocate
                              General
Mr. Rahul Mehra, Sr. Adv.
Mr. Vivek Jain, A.A.G.
Mr. Karan Sharma, AOR

Mr. Sidharth Luthra, Sr.Adv.
Ms. Sana Hashmi, AOR
Mr. Sheezan Hashmi, Adv.
Mr. Kamran Khan, Adv.
Mr. Kushagra, Adv.
Mr. Nav Prakash Singh Teji, Adv.

Mr. Sanjiv Sen, Sr.Adv.
Mr. Sanjay Vashishtha, Adv.
Mr. Shankey Agrawal, AOR
Mr. Parimal Rai, Adv.
Mr. Prahalad Balaji, Adv.
Mr. Karan Sharma, Adv.
Ms. Jharna Singh, Adv.
Ms. Simran Gupta, Adv.

Mr. P.K. Jain, AOR

Mr. Ramesh Babu M.R., AOR

Mr. Rajesh Kumar Chaurasia, AOR

Mrs. Anil Katiyar, AOR
               4

M/S.   Parekh & Co., AOR

Mr. Sudhir Mendiratta, AOR

Mr. Sushil Kumar Singh, AOR

Mr. Hardeep Singh Anand, AOR

Mr. Sandeep Narain, AOR

Ms. Nandini Gidwaney, AOR

Mrs. Rani Chhabra, AOR

Mr. G. Prakash, AOR

Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. Santhosh K, Adv.
Mrs. Devika A.L., Adv.

Mr. K. R. Sasiprabhu, AOR

Mr. Shri Narain, AOR

Mr. Umesh Kumar Khaitan, AOR

Ms. Shalini Kaul, AOR

Ms. Manjula Gupta, AOR

Mrs.   K. Sarada Devi, AOR

Mr. Sanjay Kumar Visen, AOR

Mrs. Priya Puri, AOR

M/S.   Khaitan & Co., AOR

Mr. T. V. Ratnam, AOR

Mr. Balaji Srinivasan, AOR

Mr. Rajiv Ranjan Dwivedi, AOR

Mr. Ravindra Bana, AOR

Mr. S. S. Shroff, AOR

Mr. Sushil Kumar Jain, AOR

Mr. Aniruddha Deshmukh, AOR
               5


Mr. Sarvam Ritam Khare, AOR
Mr. Akarsh Khare, Adv.

Mr. Surya Kant, AOR

Mrs. B. Sunita Rao, AOR

Mr. Abhishek, AOR

Mr. Pramod Dayal, AOR

Mr. R. P. Gupta, AOR

Mr. P. Parmeswaran, AOR

Mr. Mohit D. Ram, AOR

Mr. Alok Gupta, AOR

Mr. Rakesh Kumar-i, AOR

Mr. Satya Mitra, AOR

M/S.   M. V. Kini & Associates, AOR

Mr. Pavan Kumar, AOR

Mr. Parijat Sinha, AOR

M/S.   Saharya & Co., AOR

Mr. Ejaz Maqbool, AOR

M/S. S. Narain & Co., AOR
Mr. Sandeep Narain, Adv.
Ms. Kanak Malik, Adv.

Mr. Chirag M. Shroff, AOR
Mr. Dhananjay Kataria, Adv.

Mr. Mahesh Agarwal, Adv.
Mr. Rohan Talwar, Adv.
Mr. Naman Agarwal, Adv.
Mr. E. C. Agrawala, AOR

Mr. Prashant Kumar, AOR

Mr. Radha Shyam Jena, AOR

Ms. Hemantika Wahi, AOR
              6

Ms. Binu Tamta, AOR

Mr. Ajit Pudussery, AOR

Mr. Shiv Vinayak Gupta, Adv.
Mrs. Bina Gupta, AOR
Ms. Anushka Rawal, Adv.

Mr. Ashok Mathur, AOR

Mr. V. K. Verma, AOR

Mr. Anil Kumar Jha, AOR

Mr. Mukesh K. Giri, AOR
Mr. Mandaar Mukesh Giri, Adv.

Ms. Adviteeya, Adv.
Mr. Rakesh K. Sharma, AOR

Ms. Sujeeta Srivastava, AOR

Ms. Pritha Srikumar Iyer, AOR

Ms. Surbhi Mehta, AOR

Mr. Shovan Mishra, AOR
Ms. Bipasa Tripathy, Adv.
Mr. Shlok Luthra, Adv.

Ms. G. Indira, AOR

Mr. Prakash Ranjan Nayak, AOR

Mr. Avijit Mani Tripathi, AOR
Mr. T.k. Nayak, Adv.
Mr. Nilendra P. Singh, Adv.

Mr. Sameer Kumar, AOR

Mr. Ajay Pal, AOR

Mr. Gaurav Kejriwal, AOR
Mr. Anmoldeep Singh, Adv.
Mr. Happy Chaubey, Adv.

Mr. Sameer Abhyankar, AOR
Mr. Krishna Rastogi, Adv.
Mr. Aakash Thakur, Adv.
Ms. Ripul Swati Kumari, Adv.
Ms. Yachna Sharma, Adv.
Ms. Arushi Chopra, Adv.
              7


Mr. Ankit Roy, AOR

Mr. Mukesh Verma, Adv.
Mrs. Vatsala Tripathi, Adv.
Ms. Manisha, Adv.
Mr. Krishna Prakash Dubay, Adv.
Mr. Yash Pal Dhingra, AOR
Mr. Ankit Agarwal, Adv.

Mr. Ashutosh Dubey, AOR
Mrs. Rajshri Dubey, Adv.
Mr. Abhishek Chauhan, Adv.
Mr. Amit P Shahi, Adv.
Mr. Amit Kumar, Adv.
Mr. H B Dubey, Adv.
Mr. Rahul Sethi, Adv.
Mr. Shashibhushan Nagar, Adv.
Mr. Sumant A Khan, Adv.
Mrs. Sona Khan, Adv.
Mr. Rajendra Anbhule, Adv.
Ms. Chanda Trikha, Adv.
Mr. Anjan Datta, Adv.
Mrs. Rekha Chaudhary, Adv.
Mr. Rishabh Bhardwaj, Adv.

Ms. G. Indira, AOR

Mr. Aakarshan Aditya, AOR

Mr. Nitin Saluja, AOR

Mr. Nirnimesh Dube, AOR

Ms. Rashmi Malhotra, AOR

Mr. Dhananjaya Mishra, AOR

Mr. Rahul Khurana, AOR

Ms. Srishti Agnihotri, AOR

Mr. Praveen Kumar Jha,    AOR

M/S. Karanjawala & Co., AOR

Mr. V. N. Raghupathy, AOR

Mr. Chandra Prakash, AOR

Mr. Mahfooz Ahsan Nazki, AOR
              8

Mr. Satya Mitra, AOR

Mr. Deepayan Mandal, AOR

Mr. Ravindra S. Garia, AOR

Mr. Gaurav Choudhary, AOR

Mr. Ravindra Kumar, Sr. Adv.
Mr. Binay Kumar Das, AOR
Ms. Priyanka Das, Adv.
Ms. Neha Das, Adv.
Mr. Shivam Saksena, Adv.
Mr. Vikas Bharti, Adv.

Mr. Aravindh S., AOR
Ms. Jyotika Sharma, Adv.
Ms. Anika Bansal, Adv.

Ms. Meenakshi Chauhan, AOR

Mr. Shuvodeep Roy, AOR
Mr. Deepayan Dutta, Adv.
Mr. Saurabh Tripathi, Adv.

Ms. Charu Ambwani, AOR

Mr. Subhro Sanyal, AOR

Mr. Vinodh Kanna B., AOR

Mr. Prasanna S., AOR

Ms. Shalu Sharma, AOR

Mr. Sahil Tagotra, AOR

Mr. Talha Abdul Rahman, AOR

Mr. Guntur Pramod Kumar, AOR
Ms. Prerna Singh, Adv.
Mr. Arunabha Ganguli, Adv.

Mr. Rishi Sehgal, AOR

Mr. Kunal Mimani, AOR
Ms. Afsha Hakim, Adv.

Mr. Vivek Sharma, AOR
Dr. Vijay Kumar Sharma, Adv.

Mr. Kumar Anurag Singh, Standing Counsel, Adv.
              9

Ms. Tulika Mukherjee, AOR
Mr. Beenu Sharma, Adv.
Mr. Venkat Narayan, Adv.
Mr. Dev Aaryan, Adv.

Ms. Divya Jyoti Singh, AOR
Mr. Harshvardhan Singh Rathore, Adv.

Mr. Yoginder Handoo, AOR

Ms. Misha Rohatgi, AOR
Mr. Nakul Mohta, Adv.
Mr. Amulya Upadhyay, Adv.
Mr. Ayush Kahsyap, Adv.
Mr. Rajinder Pal Singh, Adv.
Mr. Abdhesh Kumar, Adv.

Mr. Sandeep Singh, AOR

Ms. Mithu Jain, AOR

Ms. Asha Gopalan Nair, AOR

Mr. Akhil Anand, AOR

Mrs. Prerna Dhall, Adv.
Mr. Ambuj Swaroop, Adv.
Mr. Kapil Katare, Adv.
Ms. Rajnandani Kumari, Adv.
Ms. Minakshi Pandey, Adv.
Mr. Dhananjay Kumar Singh, Adv.
Mr. Chandan Kumar Jha, Adv.
Mr. Prashant Singh, AOR

M/S. Meharia & Company, AOR

Ms. Sakshi Kakkar, AOR

Mr. Akshay Girish Ringe, AOR

Mr. Anuj Bhandari, AOR

Mr. Shiv Mangal Sharma, A.A.G.
Mr. Saurabh Rajpal, Adv.
Ms. Shalini Singh, Adv.
Ms. Awanitika, Adv.
Ms. Nidhi Jaswal, AOR

Ms. Sneh Suman, Adv.
Mr. Ravi Prakash, AOR

Ms. N. Annapoorani, AOR
             10

Mr. S. Gowthaman, AOR
M/S. Ahmadi Law Offices, AOR

Mrs. Aishwarya Bhati, A.S.G.
Ms. Suhashini Sen, Adv.
Mr. Rajesh Kr.singh, Adv.
Mr. Subhranshu Padhi, Adv.
Mr. Gaurang Bhushan, Adv.
Mr. Raghav Sharma, Adv.
Mr. Jagdish Chandra, Adv.
Dr. N. Visakamurthy, AOR

Ms. Vanya Gupta, AOR
Ms. Kajal Dalal, AOR
Mr. Ashish Pandey, AOR
Ms. Divya Roy, AOR
Ms. Shagun Matta, AOR
Mr. Vinay Garg, AOR
Mr. Anil Kumar, AOR
Mr. Rakesh Kumar-i, AOR

Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Karun Sharma, Adv.
Ms. Anupama Ngangom, Adv.
Ms. Rajkumari Divyasana, Adv.

Mr. Vikrant Singh Bais, AOR
Ms. Neeru Vaid, AOR

Ms. Aishwarya Bhati, A.S.G.
Ms. Kanu Agrawal, Adv.
Mr. Bhuvan Kapoor, Adv.
Mr. Varun Chugh, Adv.
Mr. Krishna Kant Dubey, Adv.
Ms. Indira Bhakar, Adv.
 Santosh Ramdurg, Adv.
Mr. Shreekant Neelappa Terdal, AOR

Mr. Saurabh Agrawal, AOR

Mr. Devansh Srivastava, AOR

Mr. Luv Virmani, AOR

Mr. Shekhar Kumar, AOR

M/S. S. Narain & Co., AOR
Mr. Sandeep Narain, Adv.
Ms. Kanak Malik, Adv.

Ms. Aswathi M.k., AOR
              11

Mr. Neeraj Shekhar, AOR
Mr. Rajesh Maurya, Adv.
Mrs. Kshama Sharma, Adv.
Mr. Ujjwal Ashutosh, Adv.
Mr. Kanishak Saini, Adv.

Ms. Lubna Naaz, AOR

Mr. Parminder Singh Bhullar, AOR

M/S. Mukesh Kumar Singh And Co., AOR
Mr. Mukesh Kumar Singh, Adv.
Mr. Narendra Kumar Goyal, Adv.
Mr. Jeetendra Kumar, Adv.
Mr. C. M. Dwivedi, Adv.
Mr. L Sivaraman, Adv.
Mr. Ganesh Kamath, Adv.
Ms. Kajal Rani, Adv.
Ms. Komal Singh, Adv.
Mr. Rohit Dubey, Adv.
Ms. T. Geetha, Adv.
Mr. Kadam Hans, Adv.
Mr. Syed Anas Uddin, Adv.
Mr. Prakash Ratodia, Adv.
Mr. Prakhar Kumar Vishain, Adv.

Mr. Alok Gupta, AOR

Mr. K. V. Mohan, AOR

Dr. Menaka Guruswamy, Sr. Adv.
Mr. Yash S. Vijay, AOR
Ms. Shaswati Parhi, Adv.
Mr. Shikhar Aggarwal, Adv.

M/S.   Lex Regis Law Offices, AOR

Miss Kanika Singhal, AOR

Ms. Jaikriti S. Jadeja, AOR

Mr. Rajan Narain, AOR

Mr. Gaurav, AOR

Mr. T. R. B. Sivakumar, AOR

Mr. Mohit Paul, AOR

Mr. Nischal Kumar Neeraj, AOR
Mr. Vishal Mudgal, Adv.
Mrs. Raj Rani, Adv.
              12

Mr. Shafiq Khan, Adv.
Ms. Anjani Suri, Adv.
Ms. Lakshmi, Adv.
Ms. Reema Roy, Adv.
Ms. Neelima Bagoria, Adv.
Mr. Amod Kumar Mishra, Adv.
Mr. Deependra Kumar Pathak, Adv.
Mr. Chandan Kumar Mandal, Adv.
Mr. Amit Kumar, Adv.
Ms. Banisha Verma, Adv.
Mrs. Sabika Ahmad, Adv.
Mrs. Smerity Rani, Adv.


Ms. Aastha Mehta, Adv.
Ms. Deepanwita Priyanka, AOR
Mr. Deepak Singh, Adv.
Ms. Prerana Mohapatra, Adv.
Ms. Priyal Sheth, Adv.
Ms. Prina Sharma, Adv.

Mr. Apoorv Kurup, A.A.G.
Ms. Ankita Sharma, AOR
Mr. Arjun D. Singh, Adv.
Ms. Ishika Neogi, Adv.

Mr. Kumar Dushyant Singh, AOR

Mr. A. Venayagam Balan, AOR
Mr. Gaurav Pal, Adv.

Mr. Balraj Singh Malik, Adv.
Dr. T R Naval, Adv.
Mr. Ratan Singh, Adv.
Mr. Sourabh Sharma, Adv.
Dr. Pratap Singh Nerwal, AOR

Mr. S. S. Shroff, AOR

Ms. Astha Tyagi, AOR

Mr. Sandeep Kumar Jha, AOR

M/S.   M. V. Kini & Associates, AOR

Ms. Manju Jetley, AOR

Ms. Aishwarya Bhati, A.S.G.
Mr. Chitransh Sharma, Adv.
Mr. Chitvan Singhal, Adv.
Ms. Chitrangda Rashtravara, Adv.
Mr. Kanu Agrawal, Adv.
             13

Ms. Shivika Mehra, Adv.
Mr. Madhav Sinhal, Adv.
Mr. Rajesh Kr. Singh, Adv.
Ms. Suhasini Sen, Adv.
Mr. Gaurang Bhushan, Adv.
Mr. Amrish Kumar, AOR

Mr. Nishit Agrawal, AOR

Mr. Raghvendra Kumar, AOR

Mr. Anando Mukherjee, AOR

Ms. Sanjivani Aggarwal, Adv.
Ms. Jyoti Aggarwal, Adv.
Mr. Pradeep Shekhawat, Adv.
Ms. Filza Moonis, AOR

Mr. Divyanshu Kumar Srivastava, AOR

Mr. Adarsh Tripathi, AOR

Mr. Rajiv Yadav, AOR

Ms. Madhumita Bhattacharjee, AOR
Ms. Debarati Sadhu, Adv.
Mr. Debarati Sadhu, Adv.

Mr. Ayush Sharma, AOR

Mr. Gopal Jha, AOR
Mr. Ankit Agrawal, Adv.
Mr. Paras Bajpai, Adv.
Mr. Amreek Singh, Adv.

Mr. Pradeep Misra, AOR
Mr. Daleep Dhyani, Adv.
Mr. Suraj Singh, Adv.

Mr. Manish Kumar, AOR
Mr. Divyansh Mishra, Adv.
Mr. Kumar Saurav, Adv.
Mr. Ravi Shanker Jha, Adv.

Mr. Harsh V. Surana, AOR

Mr. Joydip Roy, A.A.G.
Mr. Veer Vikrant Singh, D.A.G.
Mr. Yashraj Singh Bundela, AOR
Mr. Surjeet Singh, Adv.
Mrs. Pratima Singh, Adv.
Mr. Arpit Garg, Adv.
             14

Ms. Sakshi, Adv.

Mr. Pulkit Agarwal, AOR

Mr. Satish Kumar, AOR
Mr. S S Bandyopadhyay, Adv.
Mr. Syed Miran Ahmad, Adv.
Mr. Harikesh Singh, Adv.
Mr. Satish Hooda, Adv.
Ms. Swati Mishra, Adv.
Mr. Nitin Prabhakar, Adv.
Mr. Abhay Singh, Adv.
Ms. Palak Joshi, Adv.
Mr. Kishor Kumar Mishra, Adv.
Dr. Aditya Mishra, Adv.
Mr. Prashant Kumar, Adv.
Mr. Vinod Kumar Shukla, Adv.
Mr. Boya Kranti Naidu, Adv.
Mr. Mohammed Abrar Ahmed Khan, Adv.

Ms. Ameyavikrama Thanvi , AOR

Mr. Karan Dewan, Adv.
Ms. Aanchal Jain, AOR

Ms. K. Enatoli Sema, AOR
Mr. Amit Kumar Singh, Adv.
Ms. Chubalemla Chang, Adv.
Mr. Prang Newmai, Adv.
Ms. Yanmi Phazang, Adv.

Mr. Anas Tanwir, AOR

Ms. Puja Sharma, AOR

Mr. Shishir Deshpande, AOR

Mr. D.kumanan, AOR

Ms. Jyoti Mendiratta, AOR

Ms. Rakhi Ray, AOR

Ms. Ishita Jain, AOR

Mr. Manish Kumar Gupta, AOR

Mr. Sravan Kumar Karanam, AOR
Mr. P. Venkatraju, Adv.
Ms. G. Sushmita, Adv.
Ms. M. Harshini, Adv.
             15

Mr. Vinayak Sharma, Standing Counsel, Adv.
Mr. Ravinder Kumar Yadav, AOR
Mr. Yashvardhan Shah, Adv.
Ms. Kritika Yadav, Adv.

Mr. M. P. Devanath, AOR

Ms. Ruchi Kohli, Sr. Adv.
Ms. Srishti Mishra, Adv.
Ms. Jasneet Kaur, Adv.
Mr. Sumeet Mishra, Adv.
Mr. R. C. Kohli, AOR

Mr. Rishi Matoliya, AOR
Mr. Anurag Kishore, AOR

Ms. Mayuri Raghuvanshi, AOR

Mr. Neeraj Kumar Gupta, AOR

Ms. Pritha Srikumar Iyer, AOR

Ms. Rooh-e-hina Dua, AOR

Ms. Vrinda Bhandari, AOR

Ms. Charu Mathur, AOR

Mr. Shrirang B. Varma, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR

Mr. Kailash Prashad Pandey, AOR
Mr. Varun Varma, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. Amit Kumar Chawla, Adv.
Mr. Mahi Pal Singh, Adv.
Mr. Javed Raza, Adv.
Mr. Narendra Pal Sharma, Adv.
Mr. Rajesh Singh, Adv.
Mr. Shubham Rajhans, Adv.
Mr. Manoj Kumar Rajput, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. Saurabh Kumar Solanki, Adv.
Mr. Rashid Khan, Adv.
Ms. Niharika Dwivedi, Adv.
Mr. Manisha Chawla, Adv.
Ms. Swati Vishan, Adv.
Ms. Ritika Raj, Adv.
Ms. Rashmi Prava Mohanty, Adv.
Ms. Charanjeet Sidhu, Adv.
Ms. Suchita Kumari, Adv.
             16

Mr. Anupam Kumar, Adv.
Mr. Kamlesh Kumar Pandey, Adv.
Mr. Samuel Mathew, Adv.
Mr. Gajendrairn H, Adv.
Mr. Jatin Malik, Adv.
Mr. Dilip Kumar, Adv.
Mr. Supriya, Adv.
Ms. Rehana Begam, Adv.
Mr. Raghavendra Pratap Singh, Adv.

Mr. Pranav Sachdeva, AOR
Mr. Sanyam Jain, Adv.
Mr. P Rohit Ram, Adv.
Ms. Khushboo Singhal, Adv.
Ms. Mishra Divya Santosh, Adv.

Mr. Sameer Shrivastava, AOR

Ms. Nidhi Mohan Parashar, AOR

Mr. Kuldip Singh, AOR

Ms. Anushree Prashit Kapadia, AOR

Ms. Purnima Jauhari, AOR
Dr. Brij Bhushan K Jauhari, Adv.
Mr. Deepak Jyoti Ghildiyal, Adv.
Mr. Satya Vir Singh Rana, Adv.
Ms. Murnal Chawdhery, Adv.
Mr. Harsh Mahan, Adv.
Mr. Nirdosh Bhola Vishen, Adv.

Mr. Danish Zubair Khan, AOR

Mr. Vikas Mehta, AOR

Mr. Varun Singh, Adv.
Mr. Kajal S Gupta, Adv.
Mr. Mudit Gupta, AOR

Ms. K. V. Bharathi Upadhyaya, AOR
Ms. Pritama, Adv.
Ms. Shaivani Gupta, Adv.
Dr. Sunita, Adv.
Mr. Sufyan Hasan, Adv.
Ms. Hema Malik, Adv.
Ms. D Poornima, Adv.
Mr. Bipin Vinayak Chandan, Adv.

Mr. Shantwanu Singh, AOR

Ms. Surabhi Sanchita, AOR
             17


Mr. Avinash Poddar, Adv.
Mr. Ankit, Adv.
Mr. Ajay Nain, Adv.
Mr. Vinod Sharma, AOR
Mr. Harshal B Kulkarni, Adv.

Mr. Debojit Borkakati, AOR

Mr. Vikrant Singh Bais, AOR

Ms. Manali Singhal, Adv.
Ms. Diksha Rai, AOR
Ms. Aanchal Kapoor, Adv.
Ms. Alisha Parvin, Adv.

Mr. Ketan Paul, AOR

Mr. Hiren Dasan, AOR

Mr. Ajay Vikram Singh, AOR

Mr. Abhishek Saket, Adv.
Mr. Sudeep Kumar, AOR
Ms. Manisha, Adv.
Ms. Rupali, Adv.

Mr. Niraj Gupta, AOR
Ms. Anshu Gupta, Adv.
Mr. Shubham Gupta, Adv.
Ms. Siddhi Gupta, Adv.

Ms. Shibani Ghosh, AOR

Mr. Tarun Gupta, AOR
Mr. Hirday Virdi, Adv.
Mr. Yatinder Chaudhary, Adv.

Mr. Vivek Gupta, AOR

Mr. Vinay Garg, AOR

M/S. Ram Sankar & Co, AOR
Dr. Ram Sankar, Adv.
Mr. S Anand, Adv.
Mr. Sushant Singh, Adv.
Mr. Maheswaran Prabakaran, Adv.

Mr. P. Parmeswaran, AOR

Mr. Durga Dutt, AOR
                                18

                   Mr. Soumya Dutta, AOR

                   M/S. Ram Sankar & Co, AOR
                   Dr. Ram Sankar, Adv.
                   Mr. S Anand, Adv.
                   Mr. Sushant Singh, Adv.
                   Mr. Maheswaran Prabakaran, Adv.

                   Ms. Malvika Kapila, AOR
                   Mr. K. Paari Vendhan, AOR

                   Mr. Varun Singh, Adv.
                   Mr. Kajal S Gupta, Adv.
                   Mr. Mudit Gupta, AOR

                   Mr. Kawaljit Singh Bhatia, AOR

                  Mr. Priyanshu Tueriyar, Adv.
                  Mr. Abdul Qadir Abbasi, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

IA Nos.319518 and 224673/2025

1. We have heard learned Senior Counsel/counsel appearing in this matter with respect to the directions sought for closure of schools and conducting classes online in light of the dire air pollution in Delhi.

2. During the course of hearing, we are informed that the schools for the children from Nursery to Class-V have been closed temporarily and since the ensuing winter break will start in a week or so, there is no necessity for this Court to intervene in the decision taken by the NCT of Delhi.

3. The desirability of the schools to be closed or to be run on hybrid basis is a question which should perhaps be decided with parental consent and consultation.

4. IAs are, accordingly, disposed of.

19

I.A. No.81877/2025

1. Issue notice to the Municipal Corporation of Delhi.

2. The assisting counsel of Mr. Sanjiv Sen, learned Senior Counsel, accepts notice on behalf of the Municipal Corporation of Delhi.

3. A copy of this IA be supplied to the CAQM to render its opinion.

4. Meanwhile, the Municipal Corporation of Delhi is directed to consider, on a priority basis, as to why the nine toll plazas in question be not temporarily suspended till the air quality conditions improve in the NCR territory. Such a decision shall be taken and placed on record within a period of one week.

5. A copy thereof be also communicated to the NHAI and CAQM. I.A. No.259444/2025

1. Issue notice.

2. The assisting counsel of Mr. Sanjiv Sen, learned Senior Counsel, accepts notice on behalf of the Municipal Corporation of Delhi.

3. A copy of this IA be also supplied to the Commission for Air Quality Management (CAQM) to enable the said expert body to render its opinion.

4. We have also impressed upon the NHAI to consider the desirability of shifting the nine toll plaza booths set up by the Municipal Corporation of Delhi to such locations which can be manned by NHAI. In this regard, a portion of the toll collected by the NHAI can be diverted to the Municipal Corporation to compensate 20 for the perceived loss during the three-month temporary period amidst which the nine toll plazas are sought to be removed.

5. Since the air pollution crisis has become an annual feature, it seems that a long-term plan needs to be evolved and given effect in a phased manner, albeit at the earliest.

6. The CAQM is requested to re-visit the proposed long term measures so as to address the issues like (i) the rural urban mobility; (ii) cleaner industries and clean energy; (iii) stubble burning and sensitization of farmers to stop such practices and instead utilize crop residue for generating income; (iv) regulation of construction activities and the provision of alternative employment to construction workers during the period when such like activities remain halted; (v) measures to control pollution generated from household activities; (vi) identification of the patches of vacant land which can be utilized within NCR for afforestation purposes to increase green cover; (vii) strengthening of the public transport system; (viii) initiation of a citizen- centric approach encouraging the citizens movement and mass awakening towards voluntary relinquishment of activities which are contributory to air pollution; (ix) coordinated efforts between the NCT of Delhi, the States of U.P., Haryana and Rajasthan; (x) and the constitution of an Administrative Body for enforcing regulatory measures for the entire NCR region.

7. As regards the workers engaged in the construction activities, learned Additional Solicitor General of India shall file a Status Report with details pertaining to payment of the 21 Government’s aid to such workers by the next date of hearing.

8. After hearing Ms. Aishwarya Bhati, learned Additional Solicitor General of India, para 2 of the order dated 12.08.2025, passed in I.A. No.175079/2025 in W.P.(C) No.13029/1985, is modified to the extent that no coercive steps be taken against the owners of the vehicles of BS-IV and later emission versions on the ground that they are 10 years old (in case of diesel engine) and 15 years old (in case of petrol engine).

9. Post the matter for further hearing on 06.01.2026.

10. All the IAs be placed before the CAQM, which shall take appropriate decisions.

(SATISH KUMAR YADAV)                                    (PREETHI T.C.)
ADDITIONAL REGISTRAR                                  ASSISTANT REGISTRAR