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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1) in Punjab Urban Planning and Development Authority (Integration and Inter-se-seniority of Transferred Employees) Rule, 1995

(1)There shall be an Integration Committee consisting of the Secretary to Government of Punjab, Department of Housing and Urban Development, who shall be its Chairman and two other members out of whom one shall be the Secretary to Government of Punjab, Department of Personnel and Administrative Reforms and the other shall be the Chief Administrator of the Authority.