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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(12) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(12)"District List" means the list of subjects enumerated in the First Schedule as amended from time to time in respect of which a Zilla Parishad is empowered to make provision under section 100;