Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(10)] [Section 17] [Entire Act]

State of Manipur - Subsection

Section 17(10)(iv) in Manipur Value Added Tax Act, 2004

(iv)in respect of goods brought from outside the State against the tax paid in other State;