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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(c) in The Rajasthan State Commission for Women Act, 1999

(c)monitoring the recruitments made to State Public Services and State Public Undertakings and scrutinising the rules and regulation governing such recruitments with a view to reporting to the State Government for action, if any, required to guarantee equal opportunity to women in the matter of such recruitments;