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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Rajasthan - Subsection

Section 57(2) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(2)The training programme shall include-
(a)orientation and training of the newly recruited staff,
(b)refresher training courses for every staff member at least once in every five years, and
(c)staff conferences, seminars, workshops, along with the various components or functionaries of the Juvenile Justice system and the State Government at various levels of the personnel organisation.