Calcutta High Court
R J Reynolds Tobacco Company (Sr ... vs The Controller General Of Patents ... on 11 April, 2023
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OC-119
IPDPTA/31/2023
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
[COMMERCIAL DIVISION]
R J REYNOLDS TOBACCO COMPANY (SR 6/2020/PT /KOL)
VS
THE CONTROLLER GENERAL OF PATENTS DESIGNS AND TRADEMARKS AND
ANR
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 11th April, 2023.
Appearance:
Mr. Sayantan Basu, Adv.
Mr. Tanmoy Roy, Adv.
The Court:- None appears on behalf of the respondents nor is any
accommodation prayed for on their behalf.
Affidavit of Service filed on behalf of the appellant is taken on record. The matter had repeatedly adjourned i.e. 16 March, 2023 and 17 January, 2023 when the respondents have remained unrepresented.
In view of the repeated non-appearance of the respondents, Ms. Rini Bhattacharyya who usually appears on behalf of the Controller of Patents is requested to appear in this matter. The services of Ms. Rini Bhattacharyya be regularized by the competent office.
The appellant is directed to effect service of Ms. Rini Bhattacharyya forthwith and file an Affidavit of Service on the returnable date.
Let this matter appear in the Monthly List of May, 2023.
(RAVI KRISHAN KAPUR, J.) SK.