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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(1)(a) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(a)The supply of Potable water, including, planning, design, construction, maintenance, operation and management of water supply system; and