Uttarakhand High Court
Unknown vs Mr. H. M. Bhatia on 13 July, 2012
Author: Tarun Agarwala
Bench: Tarun Agarwala
WPSS NO.l23l of 2009 Hon'ble Tarun Agarwala, J.
Mr. H. M. Bhatia, learned counsel for the petitioner is present. List has been revised. Mr. H. S. Dhillon, learned counsel for the respondent is not present.
Passed over today. List this matter in the next cause list. (Tarun Agarwala, J.) Dated 13.07.2012 LSR