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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(3) in The U.P. Advocates Social Security Fund Scheme Rules, 1989

(3)An advocate applying for membership of the scheme shall pay an admission fee at the rates specified in sub-section (2) of Section 11 of the Act in lumpsum with the application.